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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Mizoram - Subsection

Section 4(1) in Mizoram Drug (Controlled Substances) Act, 2016

(1)Without prejudice to the provisions of sub-section (3) of Section 3, the Government shall appoint an officer not below the rank of Joint Secretary or equivalent as the Nodal Officer and may also appoint such other officers with such designation as it thinks fit for the purposes of this Act.