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[Cites 0, Cited by 0] [Section 38(1a)] [Section 38] [Entire Act]

State of West Bengal - Subsection

Section 38(1a)(d) in The West Bengal Primary Education Act, 1973

(d)[ nine teachers elected in prescribed manner by the teachers of primary schools in Calcutta from amongst themselves;] [[Clause (d) substituted by W.B. Act 47 of 1980, which was earlier as under :-