Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! Download Court Copy [Cites 0, Cited by 7] Karnataka High Court Dr Bhaktaprahlad S/O Jaga Mohan Prasad vs Mr Nirwani S/O Siddappa Shekargol on 28 October, 2009 Bench: K.L.Manjunath, Aravind Kumar ; 2 of Registrar of Karnataka,