Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 14 in Chhattisgarh District Mineral Foundation Trust Rules, 2015

14. Managing Committee.

- The affairs of the Trust shall be managed on day-to-day basis by Managing Committee, which shall consist of the following :-
S. No. Name of the Post Designation in the Trust
(1) (2) (3)
1. Collector of the concerned District Ex-officioChairperson
2. Chief Executive Officer, Zila Panchayat Ex-officioMember Secretary
3. Superintendent of Police Ex-officioMember
4. Divisional Forest Officer Ex-officioMember
5. Deputy Director Panchayat Ex-officioMember
6. Chief Medical And Health Officer. Ex-officioMember
7. Superintending Engineer/Executive EngineerChhattisgarh State Power Distribution Company Ex-officioMember
8. Deputy Director (Mineral Administration)/MiningOfficer Ex-officioMember
9. Deputy Director Agriculture/Horticulture Ex-officioMember
10. Executive Engineer, Public Works Department Ex-officioMember
11. Executive Engineer, Public Health EngineeringDepartment Ex-officioMember
12. Executive Engineer, Rural Engineering Services Ex-officioMember
13. District Education Officer Ex-officioMember
14. Assistant Commissioner Tribal Welfare Ex-officioMember
15. Executive Engineer, Water Resources Department Ex-officioMember
16. District Employment Officer Ex-officioMember
17. General Manager, District Trade and IndustriesCentre Ex-officioMember
18. [ [Added by Notification No. No. F-7- 19/2015/XII, dated 14.8.2019 (w.e.f. 22.12.2015).] District Planning and Statistics Officer Ex-officioMember]
19. [ [Added by Notification No. No. F-7- 19/2015/XII, dated 14.8.2019 (w.e.f. 22.12.2015).] Deputy Director Social Welfare Ex-officioMember]
20. [ [Added by Notification No. No. F-7- 19/2015/XII, dated 14.8.2019 (w.e.f. 22.12.2015).] Executive Engineer, CREDA Ex-officioMember]
21. [ [Added by Notification No. No. F-7- 19/2015/XII, dated 14.8.2019 (w.e.f. 22.12.2015).] Chief Executive Officer of all Janpad Panchayat of district Ex-officioMember]