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State of Chattisgarh - Section
Section 14 in Chhattisgarh District Mineral Foundation Trust Rules, 2015
14. Managing Committee.
- The affairs of the Trust shall be managed on day-to-day basis by Managing Committee, which shall consist of the following :-| S. No. | Name of the Post | Designation in the Trust |
| (1) | (2) | (3) |
| 1. | Collector of the concerned District | Ex-officioChairperson |
| 2. | Chief Executive Officer, Zila Panchayat | Ex-officioMember Secretary |
| 3. | Superintendent of Police | Ex-officioMember |
| 4. | Divisional Forest Officer | Ex-officioMember |
| 5. | Deputy Director Panchayat | Ex-officioMember |
| 6. | Chief Medical And Health Officer. | Ex-officioMember |
| 7. | Superintending Engineer/Executive EngineerChhattisgarh State Power Distribution Company | Ex-officioMember |
| 8. | Deputy Director (Mineral Administration)/MiningOfficer | Ex-officioMember |
| 9. | Deputy Director Agriculture/Horticulture | Ex-officioMember |
| 10. | Executive Engineer, Public Works Department | Ex-officioMember |
| 11. | Executive Engineer, Public Health EngineeringDepartment | Ex-officioMember |
| 12. | Executive Engineer, Rural Engineering Services | Ex-officioMember |
| 13. | District Education Officer | Ex-officioMember |
| 14. | Assistant Commissioner Tribal Welfare | Ex-officioMember |
| 15. | Executive Engineer, Water Resources Department | Ex-officioMember |
| 16. | District Employment Officer | Ex-officioMember |
| 17. | General Manager, District Trade and IndustriesCentre | Ex-officioMember |
| 18. [ [Added by Notification No. No. F-7- 19/2015/XII, dated 14.8.2019 (w.e.f. 22.12.2015).] | District Planning and Statistics Officer | Ex-officioMember] |
| 19. [ [Added by Notification No. No. F-7- 19/2015/XII, dated 14.8.2019 (w.e.f. 22.12.2015).] | Deputy Director Social Welfare | Ex-officioMember] |
| 20. [ [Added by Notification No. No. F-7- 19/2015/XII, dated 14.8.2019 (w.e.f. 22.12.2015).] | Executive Engineer, CREDA | Ex-officioMember] |
| 21. [ [Added by Notification No. No. F-7- 19/2015/XII, dated 14.8.2019 (w.e.f. 22.12.2015).] | Chief Executive Officer of all Janpad Panchayat of district | Ex-officioMember] |