Delhi High Court - Orders
Ramesh Chander vs The Zonal Manager Bank Of India on 11 March, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~110
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8033/2008
RAMESH CHANDER ..... Petitioner
Through: Ms Jyoti Dutt Sharma, Mr Rahul
Sharma, Mr Ayush Bhatt, Mr Harsh
Rao, Mr Bilal Ali, Ms. Sonika
Rathor and Mr. Angad Gautam,
Advocates.
versus
THE ZONAL MANAGER BANK OF INDIA ..... Respondent
Through: Mr. Rajat Arora and Ms. Sneh
Vardhan, Advocates.
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 11.03.2024 Learned counsel appearing on behalf of the parties prayed for and are granted four weeks' time to file their written arguments along with convenience compilation of documents.
List on 6th September, 2024.
CHANDRA DHARI SINGH, J MARCH 11, 2024 rk/db Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/03/2024 at 22:17:42