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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(15) in The Assam Agricultural University Act, 1968

(15)"Principal" means the Chief Executive Officer of a College which has been or is to be taken over to become a constituent College of the University. In this case the words "Principal" refers only to the status of such an officer prior to the College being taken over by the University, and such officer may have a different title under the University ;