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State of Maharashtra - Section

Section 374 in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

374.

Notwithstanding what is contained in section 373, the Executive Council may also provide one or more polling centres at such place or places outside the University area where one or more educational institutions admitted to the privileges of the University under sub-section (8) of section 5 of the Bombay University Act, 1974, are situated for purposes of elections by the constituencies of teachers and registered graduates and appoint an election officer or officers at such centre or centres.Procedure for Election by Post