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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(2) in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000

(2)Every candidate for recruitment shall be required to submit certificate of character from the Principal/Head of the institution last attended and from two Gazetted Officers (not related to the candidate) in active service of the State or Union Government who are well acquainted with his private life but unconnected with his school, College or university.