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[Cites 0, Cited by 0] [Section 18(10)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(10)(b) in Gujarat Minor Mineral Concession Rules, 2017

(b)the lessee shall submit the copy of measurement sheet and shall establish the exact limitation marks as per the measurement sheet on the lease area and take care of the limitation marks/ stones;