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[Cites 0, Cited by 0] [Section 146] [Entire Act]

State of Punjab - Subsection

Section 146(1) in Punjab Jail Manual, 1996

(1)Any directions (other than directions which are to be carried out by the Medical Officer himself or under his personal superintendence) which the Medical Officer may think fit to give in respect of the treatment of any prisoner shall be entered on the history-ticket of the prisoner concerned.