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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(3) in University of Horticultural Sciences Act, 2009

(3)The University shall consist of a Chancellor, a Vice-Chancellor, Board of Management, Academic Council, Research Council, Extension Education Council and other authorities and officers and constituent bodies as set forth in this Act or as provided in the Statutes.