Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 34] [Entire Act]

State of Bihar - Subsection

Section 34(1) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956

(1)The State Government may, by notification in the Official Gazette, delegate any of its powers or functions under this Act to any officer not below the rank of a Collector.