Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] Telecom Regulatory Authority Of India - Subsection Section 17(8) in The Telecom Commercial Communications Customer Preference Regulations, 2010 (8)No telecom resource shall be provided to a telemarketer whose name is entered into black list of telemarketers maintained under regulation 18.
