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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017

6. Application for establishment of a University.

- Any Sponsoring body desirous of establishing a Private University shall make an application to the Council or the Designated Authority as may be notified by the Government. Such an application should contain, among other things, an outline of the purpose & vision of the proposed Private University, along with a project report with all relevant details containing the proposal and the project report in such manner containing such particulars along with such fee as may be prescribed.