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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(2) in Incentives to Industries in Bihar, 1986

(2)Government will bring about necessary structural changes at appropriate levels so that there is accelerated growth of handloom and sericulture in the State and the Village and Cottage Industries come up in a big way. Particular attention will be given to inspection and monitoring and there will be adequate delegation of administrative and financial powers for quick implementation of various programmes.