Section 17(1)(b) in Election Symbols (Reservation and Allotment) Order, 1968

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Union of India - Subsection

Section 17(1)(b) in Election Symbols (Reservation and Allotment) Order, 1968

(b)the State Parties, the State or States in which they are State Parties and the symbols respectively reserved for them in such State or States;

(bb)[ xxxxxxxxx] [Deleted by Notification No.56/2000/Judl.iii, dated 1.12.2000.]