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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(iii) in The U.P. Area Development (Regulation of Water Supply) (Osrabandi) Rules, 1979

(iii)Whether Nahri; Khaki, irrigated from wells or other source according to the settlement khasra.