Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27A] [Entire Act] State of Maharashtra - Subsection Section 27A(ii) in Maharashtra Police Act (ii)in a case where, an appeal against such decision or order has not been filed, before the expiry of the period provided for filing of such appeal; and
