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[Cites 0, Cited by 23] [Entire Act]

Union of India - Section

Section 11 in The Indian Bar Councils Act, 1926

11.

[Tribunal of Bar Council.] Repealed by the Advocates Act, 1961 (25 of 1961), s. 50(4), by the Advocates Act, 1961 (25 of 1961) (w.e.f. 1-9-1963).