Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Bihar - Subsection

Section 36(1) in The Bihar Intermediate Education Council Act, 1992

(1)The Chairman shall present Report each year regarding the activities during the previous financial year at the Annual meeting of the Council.