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[Cites 0, Cited by 0] [Section 89A(1)] [Section 89A] [Entire Act]

State of Gujarat - Subsection

Section 89A(1)(a) in The Registration (Gujarat Amendment) Act, 2018

(a)anv decree or order creating, declaring, transferring, limiting or extinguishing any right, title or interest to or inimmovable propertv in favour of anv person' or