Gauhati High Court
India Medtronic Private Limited vs The State Of Assam And 2 Ors on 21 May, 2019
Author: A. S. Bopanna
Bench: A. S. Bopanna, Arup Kumar Goswami
Page No.# 1/2
GAHC010265772018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA 346/2018
1:INDIA MEDTRONIC PRIVATE LIMITED
HAVING ITS REGISTERED OFFICE AT 1241, SOLITAIRE CORPORATE PARK,
BUILDING NO.12, ANDHERI GHATKOPAR LINK ROAD, CHAKALA,
ANDHERI EAST, MUMBAI 400093, MAHARASHTRA, THROUGH
AUTHORISED REPRESENTATIVE SRI BISWAJIT CHAKRABORTY (AGE 35
YRS)
VERSUS
1:THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM, HEALTH AND FAMILY WELFARE DEPTT., DISPUR, GUWAHATI
781006
2:MISSION DIRECTOR
OFFICE OF THE MISSION DIRECTOR NATIONAL HEALTH MISSION
SAIKIA COMMERCIAL COMPLEX
SHRINAGAR PATH
CHRISTIANBASTI
G.S. ROAD
GUWAHATI 781005
3:JOHNSON AND JOHNSON PVT. LTD.
HAING ITS REGISTERED OFFICE AT
L.B.S. MARG
MULUND (W)
MUMBAI 400080
MAHARASHTRA
THROUGH DIRECTOR
ALSO AT 501
ARENA SPACE
OFF JVLR
JOGESHWARI EAST
MUMBAI 400060
Page No.# 2/2
MAHARASHTRA
Advocate for the Petitioner : MR S DUTTA
Advocate for the Respondent : SC, HEALTH
BEFORE
HON'BLE THE CHIEF JUSTICE MR. A. S. BOPANNA
HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI
ORDER
21.05.2019:
(A. S. Bopanna, CJ) Heard Mr. N. Dutta, learned senior counsel assisted by Mr. V. Rajkhowa, learned counsel for the appellant. Also heard Mr. D. Saikia, learned Standing Counsel, NHM for respondent Nos.1 and 2; Mr. M. K. Choudhury, learned senior counsel assisted by Mr. M. Sarma, learned counsel for respondent No.3.
To enable the learned counsel for the parties to make further submission, list on 30.05.2019.
JUDGE CHIEF JUSTICE Comparing Assistant