Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gauhati High Court

India Medtronic Private Limited vs The State Of Assam And 2 Ors on 21 May, 2019

Author: A. S. Bopanna

Bench: A. S. Bopanna, Arup Kumar Goswami

                                                                 Page No.# 1/2

GAHC010265772018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WA 346/2018

         1:INDIA MEDTRONIC PRIVATE LIMITED
         HAVING ITS REGISTERED OFFICE AT 1241, SOLITAIRE CORPORATE PARK,
         BUILDING NO.12, ANDHERI GHATKOPAR LINK ROAD, CHAKALA,
         ANDHERI EAST, MUMBAI 400093, MAHARASHTRA, THROUGH
         AUTHORISED REPRESENTATIVE SRI BISWAJIT CHAKRABORTY (AGE 35
         YRS)

         VERSUS

         1:THE STATE OF ASSAM AND 2 ORS
         REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
         ASSAM, HEALTH AND FAMILY WELFARE DEPTT., DISPUR, GUWAHATI
         781006

         2:MISSION DIRECTOR
          OFFICE OF THE MISSION DIRECTOR NATIONAL HEALTH MISSION
          SAIKIA COMMERCIAL COMPLEX
          SHRINAGAR PATH
          CHRISTIANBASTI
          G.S. ROAD
          GUWAHATI 781005

         3:JOHNSON AND JOHNSON PVT. LTD.
          HAING ITS REGISTERED OFFICE AT
          L.B.S. MARG
          MULUND (W)
          MUMBAI 400080
          MAHARASHTRA
         THROUGH DIRECTOR
         ALSO AT 501
         ARENA SPACE
          OFF JVLR
          JOGESHWARI EAST
          MUMBAI 400060
                                                                                   Page No.# 2/2

              MAHARASHTRA

Advocate for the Petitioner    : MR S DUTTA

Advocate for the Respondent : SC, HEALTH




                                           BEFORE
                      HON'BLE THE CHIEF JUSTICE MR. A. S. BOPANNA
                       HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI

                                           ORDER

21.05.2019:

(A. S. Bopanna, CJ) Heard Mr. N. Dutta, learned senior counsel assisted by Mr. V. Rajkhowa, learned counsel for the appellant. Also heard Mr. D. Saikia, learned Standing Counsel, NHM for respondent Nos.1 and 2; Mr. M. K. Choudhury, learned senior counsel assisted by Mr. M. Sarma, learned counsel for respondent No.3.
To enable the learned counsel for the parties to make further submission, list on 30.05.2019.
                              JUDGE                              CHIEF JUSTICE




Comparing Assistant