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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(ii) in University of Udaipur Teachers (Conditions of Service) Rules, 1976

(ii)A teacher who has been dismissed, removed or compulsorily retired or suspended when reinstated, the authority competent to order the reinstatement shall consider and make a specific order.