Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(1) in The Kerala Document Writers Scribes and Stamp Vendors Welfare Fund Act, 2012

(1)The Government may, by notification, with effect from such date as specified therein, constitute a Board to be called the "Kerala Document Writers', Scribes' and Stamp Vendors' Welfare Fund Board" for the administration and management of the Fund and to implement and supervise connected activities.