Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Manipur - Subsection

Section 13(2)(c) in Manipur Home Guards Act, 1989

(c)regulating the organisation, appointment, conditions of service, duties, discipline, arms, accoutrement's and clothing's of the members of Home Guards and the manner in which they may be called out for service including prescribing their terms of office;