Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2) in The Maharashtra Devdasi System (Abolition) Act, 2005

(2)Taking part in or abetting the performance of any such act or ceremony of dedication or any attempt or preparation for dedication of a woman as Devdasi or propagation of the practice of Devdasi is also hereby prohibited and declared unlawful.