Section 13(1)(a) in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

(a)a Co-operative Society registered under the Madhya Pradesh Co-operative Societies Act, 1960 (No. 17 of 1961); or

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