Bombay High Court
Pr. Commissioner Of Income Tax -5 vs M/S. Westlife Development Ltd on 19 December, 2019
Author: M. S. Karnik
Bench: Nitin Jamdar, M. S. Karnik
29 ITXA 1168-17.doc
urmila IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO. 1168 OF 2017
Pr. Commissioner of Income Tax-5 ... Appellant
Vs.
M/s. Westlife Development Ltd. ... Respondent
Mr. Nirmal C. Mohanty for the Appellant.
Ms.Aasifa Khanam Khan for the Respondent.
CORAM : NITIN JAMDAR &
M. S. KARNIK, JJ.
DATE : 19 DECEMBER, 2019. P. C. :
Learned Counsel for the parties seek time to prepare compilation of the decisions on which they seek to rely upon in respect of the question of law raised.
Stand over to 27 January 2020.
[M. S. KARNIK, J.] [NITIN JAMDAR, J.]
Digitally
Urmila signed by
Urmila P. Ingle
P. Date:
2019.12.20
Ingle 18:02:49
+0530
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