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Bombay High Court

Pr. Commissioner Of Income Tax -5 vs M/S. Westlife Development Ltd on 19 December, 2019

Author: M. S. Karnik

Bench: Nitin Jamdar, M. S. Karnik

                                                                                 29 ITXA 1168-17.doc

  urmila                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                        INCOME TAX APPEAL NO. 1168 OF 2017

                           Pr. Commissioner of Income Tax-5               ... Appellant
                                 Vs.
                           M/s. Westlife Development Ltd.                 ... Respondent


                           Mr. Nirmal C. Mohanty for the Appellant.
                           Ms.Aasifa Khanam Khan for the Respondent.


                                                            CORAM : NITIN JAMDAR &
                                                                    M. S. KARNIK, JJ.

DATE : 19 DECEMBER, 2019. P. C. :

Learned Counsel for the parties seek time to prepare compilation of the decisions on which they seek to rely upon in respect of the question of law raised.
Stand over to 27 January 2020.



                           [M. S. KARNIK, J.]                             [NITIN JAMDAR, J.]
         Digitally
Urmila   signed by
         Urmila P. Ingle
P.       Date:
         2019.12.20
Ingle    18:02:49
         +0530




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