Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 19 in Nagaland Registration of Births and Deaths Rules, 1972 19. All fees payable under the Act may be paid in cash or by money order or postal order.Form 1[See Rule 4]Report on the working of the Act
