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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(3) in Statutes of the Homoeopathy University, Jaipur, 2011

(3)The Registrar, under the instructions of the President, shall invite applications by issuing advertisement, from persons possessing qualifications for the concerned post and the Selection Committee shall conduct interviews. The Selection Committee shall recommend a panel of names in order of merit to be appointed for the relevant administrative or ministerial post to the Board of Management.