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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(n) in Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987

(n)[ "Property" means the land, the building and the common areas and facilities, including the land proposed for construction of one or more building of apartments.] [Substituted by Andhra Pradesh Apartments (Promotion of Construction and Ownership) (Amendment) Act, 1993.]