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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Karnataka - Subsection

Section 36(1)(b) in The Karnataka Homeopathic Practitioners Act, 1961.

(b)the salary, allowances and other conditions of service of officers and servants of the Board and the Court, other than the Registrar, under section 14;