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[Cites 0, Cited by 0] [Section 37M] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37M(a) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

(a)If the licensee has obtained a new licence for the same article which is to come into force immediately on the expiry of the old licence and is granted for the same place or premises, he may retain his balance of stock of poppy straw for the purposes of the new licence;