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[Cites 0, Cited by 0] [Section 301] [Entire Act]

State of Maharashtra - Subsection

Section 301(90) in The Maharashtra Shops and Establishments Act, 1948

(90)Pawar Properites, Seema CentreEnterprise, Ground Floor, Opp. Siddanchal Club House, VasantVihar, Thane-400 606.