Kerala High Court
P.K. Kamala vs P.K. Manoharan on 3 July, 2015
Author: B.Kemal Pasha
Bench: B.Kemal Pasha
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE B.KEMAL PASHA
FRIDAY,THE 3RD DAY OF JULY2015/12TH ASHADHA, 1937
OP(C).No. 1383 of 2015 (O)
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OPARB 414/, 415, 416,420,421, & 422/2009 of DISTRICT COURT, THALASSERY
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PETITIONER :
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P.K. KAMALA, AGED 86 YEARS,
W/O.LATE P.V.BALAKRISHNAN NAIR, 12-A,
CANTONMENT NEAR GOVERNMENT GUEST HOUSE,
KANNUR - 670 001.
BY ADVS.SRI.S.VINOD BHAT
SRI.LEGITH T.KOTTAKKAL
RESPONDENTS :
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1. P.K. MANOHARAN, AGED 54 YEARS,
S/O.LATE P.V.BALAKRISHNAN NAIR, RAJESWARI BHAVAN,
POOTHAPARA, AZHIKODE P.O., KANNUR - 9.
2. P.K.AMARJITH, AGED 32 YEARS,
S/O.P.K.MANOHARAN, RAJESWARI BHAVAN, POOTHAPARA,
AZHIKODE P.O., KANNUR - 9.
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 03-07-2015,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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OP(C).No. 1383 of 2015 (O)
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APPENDIX
PETITIONER(S)' EXHIBITS
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EXT.P-1: COPY OF THE APPLICATION O.P.(ARBN) 414/2009 ON THE FILE OF
DISTRICT COURT, THALASSERY.
EXT.P-2: COPY OF THE APPLICATION O.P(ARBN) 415/2009 ON THE FILE OF DISTRICT
COURT, THALASSERY.
EXT.P-3: COPY OF THE APPLICATION O.P.(ARBN) 416/2009 ON THE FILE OF
DISTRICT COURT, THALASSERY.
EXT.P-4: COPY OF THE APPLICATION O.P.(ARBN) 420/2009 ON THE FILE OF
DISTRICT COURT, THALASSERY.
EXT.P-5: COPY OF THE APPLICATION O.P(ARBN) 421/2009 ON THE FILE OF DISTRICT
COURT, THALASSERY.
EXT.P-6: COPY OF THE APPLICATION O.P(ARBN) 422/2009 ON THE FILE OF DISTRICT
COURT, THALASSERY.
RESPONDENT(S)' EXHIBITS : NIL.
//TRUE COPY//
P.S TO JUDGE
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B.KEMAL PASHA, J.
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O.P.(C) No.1383 of 2015
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Dated this the 3rd day of July, 2015
J U D G M E N T
Heard the learned counsel for the petitioner.
2. Perused the letter from the learned District Judge, Thalasserry.
3. The court below is directed to dispose of O.P. (Arbitrations), as expeditiously as possible, at any rate, within a period of six months from the date of receipt of a copy of this judgment.
The Original Petition is disposed of as above.
Sd/- B.KEMAL PASHA, JUDGE ul/-
[True copy] P.S. to Judge