Jharkhand High Court
Raj Kumar Mahto & Others vs The State Of Jharkhand & Others on 4 March, 2020
Author: Ravi Ranjan
Bench: Chief Justice, Sujit Narayan Prasad
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No.3509 of 2019
----
Raj Kumar Mahto & Others ... ... Petitioners
Versus
The State of Jharkhand & Others ... ... Respondents
----
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
----
For the Petitioners : Mr. Praful Jojo, Advocate
For the Respondents : None
----
ORAL ORDER
Per Dr. Ravi Ranjan, C.J.
Order No. 05 : Dated 04th March, 2020 Let this matter be heard side by side W.P.(S) No.4454 of 2017. Put up this matter on 23.03.2020.
(Dr. Ravi Ranjan, C.J.) (Sujit Narayan Prasad, J.) Birendra/Saurabh