Section 7 in The Bombay Public Trusts (Corporations) Order, 1959.
7. Division of dead stock and other goods of the existing Corporation.
- The dead stock, articles and other goods in the Public Trusts Registration Offices belonging to the existing corporation shall, as from the appointed day, pass-(a)in the case of the offices situate within the Abu area, to the Government of Rajasthan; and(b)in the case of the offices situate within the Karnataka area, to the new corporation.
