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[Cites 0, Cited by 0] [Section 227(1)] [Section 227] [Entire Act]

State of Chattisgarh - Subsection

Section 227(1)(b) in The Chhattisgarh Motor Vehicles Rules, 1994

(b)Accident Information Report in Form 54 of the Central Rules or certificate regarding ownership and insurance particulars of the vehicle involved in the accident, obtained from the Registering Authority;