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Patna High Court - Orders

Rajeet Kumar @ Badari Das @ Ranjeet Ram vs Ram Ishwar Ram on 11 July, 2022

Author: Anil Kumar Sinha

Bench: Anil Kumar Sinha

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                           CIVIL MISCELLANEOUS JURISDICTION No.137 of 2020
                    ======================================================
                    Rajeet Kumar @ Badari Das @ Ranjeet Ram son of Late Bhondu Ram
                    resident of Village and P.S.- Beur, District- Patna.
                                                                          ... ... Petitioner/s
                                                         Versus
              1.     Ram Ishwar Ram son of Late Bhondu Ram resident of Village- Beur, P.S.-
                     Beur, District- Patna.
              2.    Biphan Ram son of Late Bhondu Ram resident of Village- Beur, P.S.- Beur,
                    District- Patna.
              3.    The Registrar, Civil Court, Patna.
                                                              ... ... Respondent/s
                    ======================================================
                    Appearance :
                    For the Petitioner/s :        Mr.Deepak Kumar Singh
                    For Respondent No. 3 :        Mr.Piyush Lall
                    ======================================================
                    CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
                                          ORAL ORDER

2     11-07-2022

Heard learned Counsel for the parties concerned.

The petitioner is the plaintiff in Title Partition Suit No. 279 of 2012.

Learned Counsel for the petitioner submits that the records of the title partition suit is missing from the Court of learned Sub Judge-IX, Patna.

Learned Counsel for the respondent no. 3 prays for and is granted four weeks' time to file reply.

List this case, under the same heading, on 18th August, 2022.

(Anil Kumar Sinha, J.) Prabhakar Anand/-

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