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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(1) in The West Bengal State Council Of Technical Education Act, 1995.

(1)Subject to the provisions of this Act, a nominated or appointed member of the Council shall hold office for a term of five years from the date on which his name is published under section 5 and may, on the expiry of such term, be re-nominated or re-appointed.