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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(2)Notwithstanding anything contained in this Act or Statutes and Regulations made thereunder any student of the College of Agriculture, Gwalior, Indore, Sehore, Khandwa, Ganjbasoda, College of Horticulture, Mandsaur and College of Veterinary Science and Animal Husbandry, Mhow (Indore) who immediately prior to the date of coming into force of this, Act was studying for or was eligible to appear in any examination, as the case may be, in Agriculture and other allied Sciences of the Jawaharlal Nehru Krishi Vishwavidyalaya, shall be permitted to complete his course in preparation therefor, and the University shall provide for such period not exceeding five years and in such manner as may be prescribed by the Statutes for the instruction, teaching; training and examination of such students in accordance with the course of studies of the Jawaharlal -Nehru Krishi Vishwavidyalaya.