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[Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 56(3)(c) in Jammu and Kashmir Co-operative Societies Rules, 2001

(c)if the address of such person is known to the Registrar or other authorised person, by sending it to him by post registered; or