Section 10(2) in Bihar Gram Katchahry Nyaya Mitra (Employment, Service Conditions and Duties) Rules, 2007
(2)He shall give legal advice to Sarpanch/Panch in determining whether the case produced before Gram Katchahry comes within its jurisdiction under Sections 106,110,111 & 113 of the Act as the case may be and any suit filed before it is triable or not or whether it is cognizable or not by any Bench of Gram Katchahry.
