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Union of India - Section

Section 4 in The Cash Transfer of Food Subsidy Rules, 2015

4. Conditions for implementing the Scheme.

- The State Government shall implement the Scheme in any identified areas subject to the following conditions, namely :-
(a)complete digitisation and de-duplication of beneficiary database;
(b)seeding of bank account details and Aadhaar number, if available, in the digitised beneficiary database;
(c)ensuring adequate availability of foodgrains in the open market; and
(d)identification of a State agency, having a separate bank account, to receive the cash subsidy from the Central Government for the entitled households and to transfer the due amount of subsidy into the bank accounts of entitled households through Public Financial Management System.