Supreme Court - Daily Orders
Rishiraj College Of Dental Sciences & ... vs State Of Madhya Pradesh . on 17 September, 2015
Bench: Madan B. Lokur, S.A. Bobde
ITEM NO.601 COURT NO.9 SECTION IVA
(Mentioning)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 26815/2015
(Arising out of impugned final judgment and order dated 07/09/2015
in WP No. 14143/2015 passed by the High Court of M.P at Jabalpur)
RISHIRAJ COLLEGE OF DENTAL
SCIENCES & RESEARCH CENTRE & ANR. Petitioner(s)
VERSUS
STATE OF MADHYA PRADESH & ORS. Respondent(s)
(With appln. (s) for exemption from filing c/c of the impugned
judgment and exemption from filing O.T. and permission to place
addl. documents on record and interim relief)
Date : 17/09/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Nidhesh Gupta, Sr. Adv.
Mr. Siddharth Gupta, Adv.
Mr. Nitin Gaur, Adv.
Mr. Ranjit Kumar Sharma,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioners seeks permission to withdraw the special leave petition.
Permission granted.
The special leave petition is dismissed as withdrawn. (Meenakshi Kohli) (Jaswinder Kaur) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by Meenakshi Kohli Date: 2015.09.17 12:31:11 IST Reason: