Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Punjab - Subsection Section 10(5) in The Punjab Agricultural University Act, 1961 (5)[ The Chancellor shall be the Honorary Chairman of the Board and the Vice-Chancellor its Working Chairman.] [Substituted by Punjab Act 12 of 1965 section 3 (2).]Proviso omitted.
