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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of West Bengal - Subsection

Section 34(2)(r) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(r)copy of Memorandum/Articles of Association Partnership deed, Self declaration in case of Collective proprietorship or company or organization as mentioned in rule 44;