Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 24] [Entire Act] State of Karnataka - Subsection Section 24(1) in Karnataka Industrial Areas Development Act, 1966 (1)The Board shall maintain books of account and other books in relation to its business and transactions in such form, and in such manner, as may be prescribed.
