Madhya Pradesh High Court
Malgujar & Anr vs Kamta Prasad @ Vinod Patel & Anr on 6 July, 2023
Author: Amar Nath Kesharwani
Bench: Amar Nath Kesharwani
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE AMAR NATH (KESHARWANI)
ON THE 6 th OF JULY, 2023
MISC. APPEAL No. 1098 of 2004
BETWEEN:-
1. MALGUJAR SON OF BABULAL PATEL AGED
ABOUT 40 YEARS OCCUPATION SERVICE
RESIDENT OF VILLAGE PAGRA P.S. RAMPUR
BAGHELAN TEHSIL AMARPATAN DISTRICT
SATNA (MADHYA PRADESH)
2. RAMPAL @ KALLU SON OF RAM KUMAR PATEL
AGED ABOUT 21 YEARS, OCCUPATION DRIVER
RESIDENT OF VILLAGE KALLA TEHSIL AND P.S.
AMARPATAN DISTRICT SATNA (MADHYA
PRADESH)
.....APPELLANTS
(NONE FOR THE APPELLANTS)
AND
1. KAMTA PRASAD @ VINOD PATEL SON OF RAM
BAHADUR PATEL AGED ABOUT 16 YEARS
OCCUPATION STUDENT RESIDING AT VILLAGE
KALLA TEHSIL AND P.S. AMARPATAN DISTRICT
SATNA (MADHYA PRADESH)
MINOR THROUGH FATHER AND NATURAL
GUARDIAN RAM BAHADUR PATEL SON OF
BHIYALAL PATEL RESIDING AT VILLAGE KALLA
TEHSIL AND P.S. AMARPATAN DISTRICT SATNA
MADHYA PRADESH.
2. THE NATIONAL INSURANCE COMPANY LTD.
BRANCH SATNA, THROUGH ITS BRANCH
MANAGER DISTRICT SATNA (MADHYA PRADESH)
.....RESPONDENTS
(SHRI SOURABH PATHAK FOR RESPONDENT NO.1.)
(NONE FOR RESPONDENT NO.2)
Th is appeal coming on for hearing this day, t h e court passed the
Signature Not Verified
Signed by: ANAND KRISHNA
SEN
Signing time: 7/7/2023
1:32:54 PM
2
following:
ORDER
No one is present for the appellants. On previous date also i.e. on 01.05.2023 no one appeared for the appellants.
It shows that the appellants have lost interest in prosecuting the appeal, hence, the appeal is dismissed for want of prosecution.
Record of the Tribunal be sent back alongwith copy of the order passed today for information.
(AMAR NATH (KESHARWANI)) JUDGE anand Signature Not Verified Signed by: ANAND KRISHNA SEN Signing time: 7/7/2023 1:32:54 PM