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Bombay High Court

Gunjan Pujit Aggarwal vs Vardhman Developers Limited And 3 Ors on 4 September, 2018

Author: Sarang V. Kotwal

Bench: Shantanu Kemkar, Sarang V. Kotwal

Chittewan                                1/2                 23&24. COMAPL 361-18.doc

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                      
                 COMMERCIAL APPEAL (L) NO.361 OF 2018
                                  IN
                 CHAMBER SUMMONS (L) NO.495 OF 2018
                                WITH
                 NOTICE OF MOTION (ST) NO.804 OF 2018

Pujit Aggarwal                                   ...      Appellant     
         Versus         
Vardhaman Developers Ltd.
And Others                                       ...      Respondents

                                   ALONGWITH
                   COMMERCIAL APPEAL (L) NO.363 OF 2018
                                        IN
                   CHAMBER SUMMONS (L) NO.763 OF 2018
                                      WITH
                   NOTICE OF MOTION (ST) NO.807 OF 2018
                                            
Gunjan Pujit Aggarwal                                    ...       Appellant     
         Versus         
Vardhaman Developers Ltd.
And Others                                               ...       Respondents 
                                        .....
Mr. Cherag Balsara a/w Mr. Chinmaya Acharya and Mr. Sumit Phatale for
the Appellant.
 
Mr.   Diniar   Madon,   Senior   Advocate   a/w   Mr.   Karl   Tamboly,   Ms.   Kausar
Banatwala,   Ms.   Gauri   Sakhardande   I/b   Tushar   Garodia   for   Respondent
No.1.
Mrs. Kavita Amberkar, 1st Assistant Court Receiver present in court. 
                                        .....


                                    CORAM  : SHANTANU KEMKAR &
                                                  SARANG V. KOTWAL, JJ.

DATE : 4 SEPTEMBER 2018 Chittewan 2/2 23&24. COMAPL 361-18.doc P.C. :

. List on 7 September 2018 at 03.00 p.m.

2 Interim orders passed earlier shall continue to operate till the next date.




                                  [SARANG V. KOTWAL, J.]                         [SHANTANU KEMKAR, J.]



            Digitally signed
            by Rajesh
Rajesh      Vasant
Vasant      Chittewan
            Date:

Chittewan 2018.09.05 11:22:28 +0530