Bombay High Court
Gunjan Pujit Aggarwal vs Vardhman Developers Limited And 3 Ors on 4 September, 2018
Author: Sarang V. Kotwal
Bench: Shantanu Kemkar, Sarang V. Kotwal
Chittewan 1/2 23&24. COMAPL 361-18.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL APPEAL (L) NO.361 OF 2018
IN
CHAMBER SUMMONS (L) NO.495 OF 2018
WITH
NOTICE OF MOTION (ST) NO.804 OF 2018
Pujit Aggarwal ... Appellant
Versus
Vardhaman Developers Ltd.
And Others ... Respondents
ALONGWITH
COMMERCIAL APPEAL (L) NO.363 OF 2018
IN
CHAMBER SUMMONS (L) NO.763 OF 2018
WITH
NOTICE OF MOTION (ST) NO.807 OF 2018
Gunjan Pujit Aggarwal ... Appellant
Versus
Vardhaman Developers Ltd.
And Others ... Respondents
.....
Mr. Cherag Balsara a/w Mr. Chinmaya Acharya and Mr. Sumit Phatale for
the Appellant.
Mr. Diniar Madon, Senior Advocate a/w Mr. Karl Tamboly, Ms. Kausar
Banatwala, Ms. Gauri Sakhardande I/b Tushar Garodia for Respondent
No.1.
Mrs. Kavita Amberkar, 1st Assistant Court Receiver present in court.
.....
CORAM : SHANTANU KEMKAR &
SARANG V. KOTWAL, JJ.
DATE : 4 SEPTEMBER 2018 Chittewan 2/2 23&24. COMAPL 361-18.doc P.C. :
. List on 7 September 2018 at 03.00 p.m.
2 Interim orders passed earlier shall continue to operate till the next date.
[SARANG V. KOTWAL, J.] [SHANTANU KEMKAR, J.]
Digitally signed
by Rajesh
Rajesh Vasant
Vasant Chittewan
Date:
Chittewan 2018.09.05 11:22:28 +0530